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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(3)(a) in Rajasthan Power Sector Reforms Act, 1999

(a)the term "licence", "licensee" or "licence holder" shall have the meaning as defined under this Act and the licenses shall be construed as having been issued under this Act;