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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(2)(b) in Bihar Factories Rules, 1950

(b)from a building or wall other than a loading platform to the centre of the nearest track, half the overall width of widest wagon of that gauge, plus the width of the door of such wagon when opened directly outward, plus 5 feet;