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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

(b)informational or educational equipment or material relating to infant milk substitutes or infant foods or feeding bottles should be donated or distributed only in case it is found necessary for healthy growth of the infant by a medical practitioner.