Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 13 in Raksha Shakti University Act, 2009 13. Powers of Chairman of Board. (1)The Chairman shall preside at the meetings of the Board and at the convocation of the University.(2)The Chairman shall exercise such other powers and perform such other functions as may be assigned to him by or under this Act or the regulations.
