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State of Punjab - Section

Section 11 in The Punjab Probation of Offenders Rules, 1962

11. Choice of Probation Officer, precautions.

- [Section 14]. - (1) Female probationers shall not ordinarily be placed under the supervision or control of male probation officers.
(2)While choosing a probation officer for supervision in a particular case, the Court may, where necessary, consult the District Probation Officer.