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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(11) in The Mineral (Auction) Rules, 2015

(11)On annulment of the first attempt of auction, the State Government may decide to-
(a)commence the auction process de novo with a separate set of terms and condition and reserve price as it may deem fit and necessary;or
(b)conduct the second attempt of auction.