Patna High Court - Orders
The Employees Provident Fund O vs M/S Janta Cold Storage Mahnar on 30 April, 2014
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6920 of 2010
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The Employees Provident Fund Organization
.... .... Petitioner/s
Versus
M/S Janta Cold Storage Mahnar
.... .... Respondent/s
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Appearance :
For the Petitioner : Mr. Prashant Sinha, Advocate
For the Respondent : Mr. H.P. Singh, Sr. Advocate
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
6 30-04-2014Heard the parties.
Put up this matter tomorrow (01.05.2014) for further hearing.
(Dr. Ravi Ranjan, J) Sanjay-II/-