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State of Rajasthan - Section

Section 12 in The Rajasthan Vaccination Act, 1957

12. Certificate of insusceptibility of successful vaccination.

- If the Superintendent of vaccination is of opinion that a child which has been three times unsuccessfully vaccinated in insusceptible of successful vaccination, he shall deliver to the parent or guardian of such child a certificate under his hand to that effect and the parent or guardian shall not thenceforth be required to cause the child to be vaccinated.