Section 61(1)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973

[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(1)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(a)employees in any establishments whose average monthly wages exceed [six thousand five hundred rupees] [The entries substituted by the Amendment Act 2 of 1984, the Amendment Act 21 of 1995 and lastly by the Amendment Act 33 of 2001.]:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Goa - Subsection

Section 61(1)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973