Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(1) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939 (1)[* * *] [Deleted by Section 13 of U.P. Act No. VIII of 1964.]
