Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of West Bengal - Subsection Section 115(4) in West Bengal Municipal (Building) Rules, 2007 (4)Every interior courtyard shall be raised at least 30 cm above the footpath of the abutting street, and shall be satisfactorily drained.
