Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 10 in The National Highways Authority of India Act, 1988 10. Authority to act on business principles. - In the discharge of its functions under this Act, the Authority shall act, so far as may be, on business principles.
