Supreme Court - Daily Orders
Ruchi Agarwal vs Aatish Agarwal on 18 November, 2019
ITEM NO.15 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 2233/2019
RUCHI AGARWAL Petitioner(s)
VERSUS
AATISH AGARWAL Respondent(s)
(FOR ADMISSION and IA No.137827/2019-STAY APPLICATION
IA No. 137827/2019 - STAY APPLICATION)
Date : 18-11-2019 These matters were called on for hearing today.
For Petitioner(s)
Mr. Rabin Majumder, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent. Ld. Counsel, Mr Anchit Sripat appearing on behalf of Mr Himanshu Shekhar, Advocate-on-record appears for the sole respondent. Vakalatnama and counter affidavit be filed within four weeks time.
List again on 8.1.2020.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.11.22 10:27:17 IST Reason: