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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(vi) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974

(vi)raised above the ground level by a pucca parapet wall running throughout the circumference of well up to the height of .91 mts. and the ground adjacent to the parapet shall be brick or cement lined to a distance of 1.21 mts. all around, with a suitable slope to allow water to drain off.