Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36AF] [Entire Act] Union of India - Subsection Section 36AF(5) in The Banking Regulation Act, 1949 (5)Copies of every scheme made under this section shall be laid before each House of Parliament as soon as may be after it is made.
