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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Daman and Diu - Subsection

Section 8(1)(a) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(a)the brief details of his enterprise including its name, registered address, type of enterprise (proprietorship, societies, partnership, company etc.);