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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6) in The Passports Rules, 1980

(6)A diplomatic and an official passport shall continue in force for a period to be decided in each case by the Central Government or the passport authority which issues the passport:Provided that the total life of a diplomatic or an official passport shall be ten years from the date of its issue.