Allahabad High Court
Harish @ Kale & Others vs Additional District & Sessions Judge & ... on 14 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 50 Case :- CRIMINAL MISC. WRIT PETITION No. - 12380 of 2010 Petitioner :- Harish @ Kale & Others Respondent :- Additional District & Sessions Judge & Others Petitioner Counsel :- Vivek Saran Respondent Counsel :- Govt. Advocate Hon'ble Ashok Kumar Roopanwal,J.
Heard.
Admit.
Issue notice. Order Date :- 14.7.2010 Pcl