Section 7(1)(c) in Assam Money Lenders Act, 1934

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State of Assam - Subsection

Section 7(1)(c) in Assam Money Lenders Act, 1934

(c)the amount of every sum due to the money-lender, but unpaid, and the date upon which it became due and the amount of interest accrued due and unpaid in respect of every such sum ; and

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State of Assam - Subsection

Section 7(1)(c) in Assam Money Lenders Act, 1934