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[Cites 0, Cited by 0] [Section 57(5)] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(5)(b) in U.P. Revenue Code Rules, 2016

(b)Members of the S.C.,S.T., Other Backward Classes or persons of General category living below poverty line residing in the Gram Panchayat.