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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(1)(a) in Tamil Nadu Panchayats Act, 1994

(a)[ convene the meetings of the Village Panchayat and of the Grama Sabha;] [Substituted for the words '(a) convene the meetings of the Village Panchayats'; by Tamil Nadu Panchayats (Third Amendment) Act, 1999 (Tamil Nadu Act 29 of 1999).]