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Calcutta High Court

Alom Extrusion Ltd. & Anr vs Deputy Commissioner on 26 November, 2021

Author: Md. Nizamuddin

Bench: Md. Nizamuddin

OD 31

                                          ORDER SHEET
                                      W.P.O. No. 270 of 2017
                                IN THE HIGH COURT AT CALCUTTA
                                  Constitutional Writ Jurisdiction
                                         ORIGINAL SIDE

                                     Alom Extrusion Ltd. & Anr.
                                              Versus
                             Deputy Commissioner, Central Excise & Ors.


     BEFORE:
     The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 26th November, 2021.

None appears for the parties. No accommodation is prayed for.

List this matter on 29th November, 2021.

(MD. NIZAMUDDIN, J.) K. Banerjee A.R. (C.R.)