Calcutta High Court
Alom Extrusion Ltd. & Anr vs Deputy Commissioner on 26 November, 2021
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
OD 31
ORDER SHEET
W.P.O. No. 270 of 2017
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
Alom Extrusion Ltd. & Anr.
Versus
Deputy Commissioner, Central Excise & Ors.
BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 26th November, 2021.
None appears for the parties. No accommodation is prayed for.
List this matter on 29th November, 2021.
(MD. NIZAMUDDIN, J.) K. Banerjee A.R. (C.R.)