Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152A] [Entire Act] State of Uttar Pradesh - Subsection Section 152A(1) in The Subsidiary Rules (1)A chaplain and a military medical subordinate employed in a civil department in receipt of a conveyance or horse allowance.
