Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 28 in Punjab School Education Board (Employees Service) Regulation, 1988

28. Liability of service.

- An employee shall be liable to serve at any place whether within or outside the State of Punjab on being so ordered by the appointing authority.