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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(viii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(viii)to provide the buildings, premises, furniture and apparatus and other means needed for carrying on the work of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];