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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(3)(a) in Uttarakhand Co-Operative Societies Act, 2003

(a)any individual including a minor who is a seasonal or temporary worker or apprentice in the business of the society or who is otherwise interested in such business may be admitted as an Associate member;