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State of Odisha - Section

Section 18 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

18.

All receipts and recoveries on account of room rent, telephone calls, car hire charges and loss or breakage etc. shall, be credited by the Manager of the Bhavan to the Treasury under appropriate head of account. Such deposits shall be credited into the Treasury not later than three days from the date of collection and no account expenditure shall be directly made out of such receipts/collections.Rules Regulating Control and Use of Government Vehicle Stationed in Orissa Bhavan, New Delhi Utkal Bhavan, Calcutta