Patna High Court - Orders
Rajneesh Kumar Sah vs The State Of Bihar &Ors on 21 July, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No 530 of 2008
RAJNEESH KUMAR SAH
Versus
THE STATE OF BIHAR & ORS
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3 21.07.2008On the ground of illness of Mr Mukundjee, learned counsel for the respondents, with consent of petitioner, put up after ten days retaining its position.
M.E.H./ ( Navaniti Prasad Singh )