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State of Tamilnadu - Section

Section 8 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999

8. Agricultural Production Committee.

- The Agricultural Production Committee shall plan and assist for the implementation of programmes relating to agriculture, horticulture, sericulture, floriculture, pisciculture, dairy development, poultry development, drought prone area development, watershed, waste land development, social forestry, soil conservation, water management. The Committee shall organise farmers forum in panchayat village to promote application of latest technologies.