Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(b) in Calcutta Port (Pilotage) Act, 1948 (b)that in clause (b) of section 19, for the words " the tolls, dues, rates, rents and charges " the words " the pilotage - fees" shall be substituted;
