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State of Madhya Pradesh - Section

Section 33 in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000

33. General Holidays.

- All Sundays, Republic Day, Independence Day, Holi, Muharram, Gandhi Jayanti, Dasera, Diwali (Two days), Christmas Day, Id-Ul-Fitar, Id-i-Milad, Shiv Ratri, Janmashtmi, Ramnavami, Raksha Bendhan, Ganesh Chaturthi, Mahaveer Jayanti and Guru Nanak Day shall be the general holidays for the officers and servants of the Mental Health Rehabilitation Centre and no work except such as may be necessary' for the internal management and domestic economy of the Centre or is required by an emergency, shall be permitted in above holidays.Appendix[See Rule 29(1)]