Section 1 in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985
1. Short title and commencement.
(1)These rules may be, called the Orissa Circuit Houses and Inspection Bungalows Rules, 1985.(2)They shall come into force with effect from the first day of November, 1985 and shall repeal all the existing rules and instructions on the subject.
