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Punjab-Haryana High Court

Dhani Ram Etc vs State Of Haryana Etc on 6 September, 2023

Author: Sureshwar Thakur

Bench: Sureshwar Thakur

                                                    Neutral Citation No:=2023:PHHC:118774-DB




IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                          CWP-8378-2014
                          Reserved on: 31.08.2023
                          Date of decision: 06.09.2023

DHANI RAM AND ORS.                                    -PETITIONERS

                                           V/S

STATE OF HARYANA AND ORS.                             -RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Present:     Mr. N.C. Kinra, Advocate with
             Mr. Harsh Kinra, Advocate
             for the petitioners.

             Mr. Ankur Mittal, Addl. A.G., Haryana with
             Mr. Saurabh Mago, DAG, Haryana and
             Ms. Kushaldeep Kaur, Advocate.

             Mr. Ankur Mittal, Advocate
             for the respondent- HSVP.

                                           ***
SURESHWAR THAKUR, J.

1. For orders, see CWP-7646-2016, titled "SURENDER KUMAR AND ORS. V/S STATE OF HARYANA & ORS.".

(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) JUDGE 06.09.2023 devinder Whether speaking/reasoned ? Yes/No Whether reportable ? Yes/No Neutral Citation No:=2023:PHHC:118774-DB 1 of 1 ::: Downloaded on - 19-09-2023 01:17:45 :::