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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(i) in The Orissa Hydro-Electric Projects and Flood Control Works (Survey) Rules, 1962

(i)any person whose lands are likely to be affected by the proposed work or who is otherwise interested may present in writing any objections to or suggestion in respect of the proposed work in duplicate so as to reach the Collector ......... on or before the 20 (here specify the date)