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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(1)Whenever the Chief Administrative officer or any other officer of the Board, duly authorised by him, wants to inspect records, he shall intimate in writing to the officer-in-charge of the office expressing his intention to do so.