Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(2) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(2)Every order made under this Section shall be laid, as soon as may be, after it is made, before the Legislative Assembly.