Section 18A(11)(b) in The Darjeeling Gorkha Hill Council Act, 1988

[Cites 0, Cited by 0] [Section 18A(11)] [Section 18A] [Entire Act]

(b)admit the petition wholly or in part and declare any Councillor or Councillors to be disqualified under sub-section (1) for being Councillor.

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