Supreme Court - Daily Orders
Union Of India vs Ram Kripal Yadav on 26 September, 2025
ITEM NO.1 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) NO). 2581/2025
UNION OF INDIA & ORS. PETITIONER(S)
VERSUS
RAM KRIPAL YADAV & ORS. RESPONDENT(S)
FOR ADMISSION
Date : 26-09-2025 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
HON'BLE MR. JUSTICE N.V. ANJARIA
For Petitioner(s) :
Mr. S.D.Sanjay, A.S.G.
Mr. Raghav Sharma, Adv.
Mr. Kartikeya Asthana, Adv.
Mr. Suyash Pandey, Adv.
Mr. Adarsh Kumar Pandey, Adv.
Mr. Amrish Kumar, AOR
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
1. Issue notice and tag with Transfer Petition (Civil) No. 2543/2025.
2. Dasti service, in addition, is permitted.
Signature Not Verified(POOJA SHARMA) Digitally signed by POOJA SHARMA Date: 2025.09.26 (ANJU KAPOOR) 17:15:31 IST Reason: AR-CUM-PS ASSISTANT REGISTRAR