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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(7) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(7)The Committee, after hearing the parties and examining the record of the case shall decide the application and pass such order as it may deem fit and proper within ninety days from the presentation of the application.