Delhi High Court - Orders
Union Of India vs Harish Virmani & Anr on 30 March, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 63/2012
UNION OF INDIA ..... Appellant
Through: Mr.Sanjay Kumar Pathak, Advocate
for UOI
versus
HARISH VIRMANI & ANR ..... Respondents
Through: Ms.Jyoti Tyagi, Advocate for L & B
Deptt.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 30.03.2022 Renotify on 30.5.2022 along with LA.APP No.452/2009.
ANU MALHOTRA, J MARCH 30, 2022/SV Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:31.03.2022 14:21:58 This file is digitally signed by PS to HMJ ANU MALHOTRA.