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[Cites 0, Cited by 3] [Entire Act]

State of Jammu-Kashmir - Section

Section 7 in The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988

7. Term of office of the members.

- The members of the Board other than the Chairman, shall subject to the provisions of section 8 and 9, hold office for a term of three years from the date of their nomination under section 5.