Section 33(1)(f) in Estate Duty act, 1953

[Cites 0, Cited by 1] [Section 33(1)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1)(f) in Estate Duty act, 1953

(f)moneys payable under one or more policies of insurance effected by the deceased on his life for the purpose of paying estate duty or assigned to the Government for the said purpose, to the extent of the amount of duty payable but not exceeding rupees fifty thousand ;

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Union of India - Subsection

Section 33(1)(f) in Estate Duty act, 1953