Jammu & Kashmir High Court
State vs Harjinder Singh And Ors on 7 July, 2021
Bench: Dhiraj Singh Thakur, Puneet Gupta
Case No. 207
(After Notice Cause List)
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRAA No. 63/2013
State .....Appellant(s)/Petitioner(s)
Through: None
Vs
Harjinder Singh and ors. ..... Respondent(s)
Through: Ms. Meenakshi Salathia, Advocate.
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
07.07.2021 Awaiting appearance of learned counsel for the petitioner. List on 01.11.2021.
(Puneet Gupta) (Dhiraj Singh Thakur)
Judge Judge
Jammu
07.07.2021
Tarun
TARUN KUMAR GUPTA
2021.07.08 15:22
I attest to the accuracy and
integrity of this document