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[Cites 0, Cited by 1] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(k) in The Pharmacy Act, 1948

(k)the maintenance of a register;
(kk)[ the conduct of pharmacists and their duties in relation to medical practitioners, the public and the profession of pharmacy;] [ Inserted by Act 24 of 1959, Section 17 (w.e.f. 1.5.1960).]