Bombay High Court
R. Parthasarathy vs National Collateral Management ... on 31 October, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1. COMSS 28-09.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO. 28 OF 2009
R. PARTHASARATHY )...PLAINTIFF
V/s.
NATIONAL COLLATERAL
MANAGEMENT SERVICES LTD. )...DEFENDANT
Mr. Rohaan Cama i/b T. N. Tripathi and Co. Advocate for the Plaintiff
Mr. Dhaval Patil M/s K. Ashar and Co., Advocate for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 31st OCTOBER 2023
P.C. :
. At the joint request of the learned Counsel for the parties, list on
12th December, 2023 at 2.30 p.m., for final hearing.
(ABHAY AHUJA, J.) Nikita Gadgil 1/1 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 01/11/2023 11:37:17