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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Meghalaya - Subsection

Section 29(h) in The Institute of Chartered Financial Analysts of India University Act, 2005

(h)The fees to be charged for admission to the examinations, Degrees, Diplomas, Certificates, Charters and other academic distinctions of the University of the University;