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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(g) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(g)Proposed fee structure, and proposed minimum concessions or rebates in fee or free ships and scholarships to the poor students from economically poor or socially backward families, including Scheduled Castes, Scheduled Tribes, other Backward Classes and physically challenged students;