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State of Bihar - Section

Section 4 in Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Rules, 1955

4. Manner of proclaiming the notification under Section 3.

- The notification along with its Hindi translation shall be posted on a notice board in the offices of the Sub-divisional Magistrate, the Block Development Officer and the Gram Panchayat and the police station of notified area concerned; and the substance of the notification shall also be proclaimed by beat of drums in such area.