Himachal Pradesh High Court
Leeladhar vs . State Of Hp & Others on 4 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Leeladhar vs. State of HP & others Cr.MMO No. 1308 of 2022 .
04.01.2023 Present: Mr. Sandeep Pandey, Advocate, for the petitioner.
On the request of the learned counsel for the petitioner, list after ensuing winter vacation. However, it is made clear that the pendency of this petition shall not be taken as an excuse by the petitioner to delay the proceedings pending before the learned Trial Court and any attempt made in this regard by the petitioner shall be construed to be contempt of the Court. This order has been passed, as request for adjournment of this case has been made by the learned counsel for the petitioner.
( Ajay Mohan Goel ) Judge 4th January, 2023 (virender) ::: Downloaded on - 04/01/2023 20:36:48 :::CIS