Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(4) in A.P.J. Abdul Kalam Technological University Act, 2015

(4)The salary and other conditions of service of the Pro-Vice-Chancellor shall be as determined by the Chancellor.